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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Himachal Pradesh - Subsection

Section 3(1) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(1)The State Government may, by notification, for coordinating the activities of markets and for development, promotion and regulation of agricultural marketing, establish the Himachal Pradesh State Agricultural Marketing Board.