Section 87 in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

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(1)The fee for grant or renewal of a mineral dealer license shall be as under:

Sr. No.	Period	Amount
(i)	for a period of up to 2 years:	Rs. 1.00 lakh
(ii)	for a period exceeding two years but up to fiveyears:	Rs. 2.00 lakh

(2)The fee shall be deposited by the applicant in the treasury under the appropriate head .

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