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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(3) in The Government Securities Regulations, 2007

(3)If the applicant relates to the grant of permission for inspection of an interest warrant or information relating to payment of interest for a specific half-year or half-years, the information may be granted by the bank, provided that the applicant was the person to whom interest was paid or has a bona fide interest in the same.