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[Cites 0, Cited by 2] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(iii) in The Income Tax Act, 1961

(iii)[ the contribution made, by the] [Inserted by Act 32 of 2004, Section 4 (w.e.f. 1.4.2004).] [Central Government or any other employer] [ Substituted by Act 22 of 2007, Section 4, " Central Government" (w.r.e.f. 1.4.2004).][in the previous year, to the account of an employee under a pension scheme referred to in section 80 CCD.] [Inserted by Act 32 of 2004, Section 4 (w.e.f. 1.4.2004).]