Andhra Pradesh High Court - Amravati
Arani Jangalapalli Srinivasulu vs The State Of Andhra Pradesh, on 21 September, 2022
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI MAIN CASE No: Crl.P.No.4647 of 2022 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE
4. 21.09.2022 NJS, J List this case on 23.09.2022 under the same caption to enable the learned Assistant Public Prosecutor to go through the decision reported in Superintendent and Remembrancer of Legal Affairs, W.B vs. Mohan Singh and others [AIR 1975 Supreme Court 1002] and the Order dated 17.09.2014 passed by the erstwhile High Court of Andhra Pradesh in Crl.P.No.4190 of 2013.
______ NJS, J IS