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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(ii) in A.P. Farmers Organisation Rules, 1997

(ii)The Meetings of the Managing Committee shall be held at least once in every month at the office of the Organization. The meeting may however, be held more frequently if it so required. A meeting requisitioned, shall be held within 7 days of the receipt of requisition for such a meeting by the Chairman/President;