Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2)(b) in The Merchant Shipping (Prevention of Pollution by Garbage From Ships) Rules, 2009

(b)except as provided in clause (c), disposal into the sea of food wastes shall be made as far as practicable from land, but no case, less than twelve nautical miles from the nearest land;