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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(2)(e) in The Rajasthan Maternity Benefit Act, 1953

(e)any other matters for which no provision has been made in his Act and for which provision is, in the opinion of the State Government, necessary.