Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 124 in Assam Excise Rules, 1945 124. Spirit to be open to gauging and proof at all times. - Spirits in warehouses shall at all times be open to gauging and proof by the officer-in-charge thereof and all superior Excise Officers.
