Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 26 in The Bihar and Orissa Medical Act, 1916 26. Appeal to State Government from decision of Council. (1)An appeal shall lie to the [State] [Substituted by A.L.G.] Government from every decision of the Council under Section 17 or Section 25.
