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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Bihar - Subsection

Section 69(1)(e) in The Bihar Panchayat Raj Act, 2006

(e)Have power to accord sanction up to a total sum of rupees one Lakh in a year for the purpose of providing immediate relief to those who are affected by natural calamities in the district: