Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] Union of India - Subsection Section 15(4) in The Coal Mines Pension Scheme, 1998 (4)The option once [exercised ] [Substituted by G.S.R. 268(E), dated 25.5.1998 (w.e.f. 25.5.1998). ]under this paragraph shall be final.
