Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act] Union of India - Subsection Section 17(3)(ii) in The Railway Protection Force Act, 1957 (ii)when the offence is not connected with the offender’s duties as an enrolled member of the Force; or