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[Cites 0, Cited by 0] [Section 336(1)] [Section 336] [Entire Act]

State of Punjab - Subsection

Section 336(1)(d) in The Punjab Municipal Act, 1999

(d)provide covered vehicles or vessels for the removal of rubbish, offensive matter, filth, trade refuse, carcasses of dead animals, excrementitious matter, plastics and plastic material, bio-medical waste, and other polluted matters.