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[Cites 0, Cited by 0] [Section 64L(1)] [Section 64L] [Entire Act]

Union of India - Subsection

Section 64L(1)(d) in The Insurance Act, 1938

(d)to act in any matter incidental or ancillary to any of the matters specified in clauses (a) to (c) as with the approval of theAuthority may be notified by the General Insurance Council in the Gazette of India.