Allahabad High Court
Haider Abbas vs Addl. District Judge, Allahabad & ... on 8 January, 2010
Author: Rakesh Tiwari
Bench: Rakesh Tiwari
Court No. - 42 Case :- WRIT - A No. - 43734 of 2001 Petitioner :- Haider Abbas Respondent :- Addl. District Judge, Allahabad & Others Petitioner Counsel :- S.K. Mehrotra,Atul Dayal Respondent Counsel :- C.S.C.,Haider Hussain Hon'ble Rakesh Tiwari J.
Order on Civil Misc. Restoration ADDlication No. 237368 of 2006 List has been revised. None has appeared to press this application. It is accordingly, rejected for non-prosecution. Order Date :- 8.1.2010 CPP/-