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Allahabad High Court

Haider Abbas vs Addl. District Judge, Allahabad & ... on 8 January, 2010

Author: Rakesh Tiwari

Bench: Rakesh Tiwari

Court No. - 42

Case :- WRIT - A No. - 43734 of 2001

Petitioner :- Haider Abbas

Respondent :- Addl. District Judge, Allahabad & Others
Petitioner Counsel :- S.K. Mehrotra,Atul Dayal
Respondent Counsel :- C.S.C.,Haider Hussain

Hon'ble Rakesh Tiwari J.

 

Order on Civil Misc. Restoration ADDlication No. 237368 of 2006 List has been revised. None has appeared to press this application. It is accordingly, rejected for non-prosecution. Order Date :- 8.1.2010 CPP/-