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State of Bihar - Section

Section 38 in Civil Court Rules of the High Court of Judicature at Patna

38.

In administering oaths and affirmations to deponents, the Commissioner shall be guided by the provisions of the Indian Oaths Act, Act X of 1873. Christian deponents shall be sworn on the New Testament. The following forms are to be used -OathI swear that this my declaration is true, that it conceals nothing, and that no part of it is false. So help me God.AffirmationI solemnly declare that this my declaration is true, that it conceals nothing and that no part of it is false.