Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Andhra Pradesh High Court - Amravati

Katragadda Obayya vs Katragadda Sambrajyam on 29 July, 2025

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: Second Appeal No.653 of 2010

                           PROCEEDING SHEET

Sl.No     DATE                                                             OFFICE
                                          ORDER

NOTE

03. 29.07.2025 SV, J At request, list the matter on 31.07.2025.

_________ SV, J Krs