Andhra Pradesh High Court - Amravati
Katragadda Obayya vs Katragadda Sambrajyam on 29 July, 2025
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: Second Appeal No.653 of 2010
PROCEEDING SHEET
Sl.No DATE OFFICE
ORDER
NOTE
03. 29.07.2025 SV, J At request, list the matter on 31.07.2025.
_________ SV, J Krs