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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(1)(e) in Gorkhaland Territorial Administration Act, 2011

(e)he has, directly or indirectly by himself or by his partner or employer or employee, any share or interest in any contract with, by or on behalf of the Gorkhaland Territorial Administration or a municipality or a Zilla Parishad or a Panchayat Samiti or a Gram Panchayat within the region; or