Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] State of Bihar - Subsection Section 64(a) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005 (a)Every crane driver or lifting operator possess adequate skill and training in the operation of the particular lifting appliance;
