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State of Odisha - Section

Section 6 in The Orissa Homoeopathic Act, 1956

6. Publication of names of President, Secretary and members.

- The names of the President, Secretary as hereinafter provided and the members nominated or elected under Section 3 [* * *] [Omitted vide Orissa Gazette Extraordinary No. 1113/19-9-1994-Notification No. 12935-Legislative/ 19-9-1994-O. A. No. 16 of 1994.] shall be notified in the Gazette.