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Bombay High Court

Irfan Ali Mushtaque Ali And Ors vs The State Of Maharashtra And Anr on 8 July, 2019

Bench: Ranjit More, Bharati Dangre

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

        CRIMINAL APPLN. U/S 482 NO. 1418 OF 2018

 Irfan Ali Mushtaque Ali And Ors                           ....Applicant
             V/S
 The State Of Maharashtra And Anr                       ....Respondent
        CORAM :                RANJIT MORE. &
                               SMT. BHARATI DANGRE, JJ
      DATE :                   8th July, 2019
 P.C. :

Due to paucity of time the matter is adjourned to as per CMIS date. Ad-interim relief if any to continue till then.

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