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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Chattisgarh - Subsection

Section 20(3) in International Institute of Information Technology (IIIT) University Act, 2013

(3)The Chancellor shall constitute a search committee consisting of following persons, namely ;-
(i)one person recommended by the Board;
(ii)one person recommended by the Sponsor;
(iii)one person recommended by the Chancellor;
The Chancellor shall appoint anyone of these three persons as Chairman of the search committee.