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[Cites 0, Cited by 0] [Section 58] [Entire Act]

Union of India - Subsection

Section 58(1) in The National Dental Commission Act, 2023

(1)With effect from such date as the Central Government may appoint in this behalf, the DentistsAct, 1948 shall stand repealed and the Dental Council of India constituted under section 3 of the said Act shall stand dissolved.