Himachal Pradesh High Court
Laik Ram vs . H.P. State Electricity, Board Ltd. & ... on 18 October, 2022
Bench: Sabina, Sushil Kukreja
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Laik Ram vs. H.P. State Electricity, Board Ltd. & Anr.
CWP No.431 of 2021 18.10.2022 Present: Mr. Bonit Thakur, Advocate on behalf of Mr. A.K. Gupta, Advocate, for the petitioner.
Mr. Anil Kumar God, Advocate, for the respondents.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 18th October, 2022 (reena) ::: Downloaded on - 19/10/2022 20:04:03 :::CIS