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[Cites 0, Cited by 0] [Section 354RP(1)] [Section 354RP] [Entire Act]

State of Maharashtra - Subsection

Section 354RP(1)(c) in The Mumbai Municipal Corporation Act, 1888

(c)with the approval of [the Improvements Committee] [These words were substituted for the words 'the Corporation' by Maharashtra 27 of 1999, Section 142, (w.e.f. 23-4-1999)], sell the land or part thereof or if such land is not abutting on any public street, exchange the land or part thereof for land better adapted for those purposes, either with or without paying or receiving any money for equality of exchange;