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Jammu & Kashmir High Court

State And Ors vs Raj Kumari And Ors on 5 June, 2023

Author: Puneet Gupta

Bench: Puneet Gupta

                                                          Sr. No. 03
         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                         AT JAMMU
                                             CM No. 3262/2023
                                             In SWP No. 62/2010


State and ors. .                                 .....Appellant(s)/Petitioner(s)


                        Through: Mr. R.K.S Thakur, Advocate


                   Vs


Raj Kumari and ors.                                        ..... Respondent(s)

                        Through:


Coram: HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
                                   ORDER

CM No. 3262/2023 Learned counsel for the applicant seeks correction of the judgment dated 13.04.2023 passed by the Court in the writ petition titled "Smt. Raj Kumari and ors. Vs. State of J&K and ors".

List the instant application before the appropriate Bench on 16.06.2023.

(Puneet Gupta) Judge Jammu 05.06.2023 Tarun