Jammu & Kashmir High Court
State And Ors vs Raj Kumari And Ors on 5 June, 2023
Author: Puneet Gupta
Bench: Puneet Gupta
Sr. No. 03
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CM No. 3262/2023
In SWP No. 62/2010
State and ors. . .....Appellant(s)/Petitioner(s)
Through: Mr. R.K.S Thakur, Advocate
Vs
Raj Kumari and ors. ..... Respondent(s)
Through:
Coram: HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
ORDER
CM No. 3262/2023 Learned counsel for the applicant seeks correction of the judgment dated 13.04.2023 passed by the Court in the writ petition titled "Smt. Raj Kumari and ors. Vs. State of J&K and ors".
List the instant application before the appropriate Bench on 16.06.2023.
(Puneet Gupta) Judge Jammu 05.06.2023 Tarun