Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] State of Assam - Subsection Section 61(1) in Sonowal Kachari Autonomous Council Act, 2005 (1)there shall be two funds to be called respectively the General Council Fund, mean! for the General Council and the Village Council Fund meant for the Village Councils.
