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State of Gujarat - Section

Section 26 in Gujarat High Court Rules, 1993

26. Affirmation by deponent from knowledge and belief.

- The deponent shall state in form of declaration with paragraphs or portions of his affidavit, he swears or solemnly affirms to from his own knowledge and what paragraphs or portions, he swears or solemnly affirms to on his information and belief and what paragraphs or portions, he swears or solemnly affirms to containing submissions of law,