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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(2)(m) in THE SURROGACY (REGULATION) ACT, 2021

(m)the manner in which the certificate of registration shall be renewed and the fee payable for such renewal under sub-section (3) of section 12;