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Madhya Pradesh High Court

Nagar Palika Parishad Nowgong Distt. ... vs Ateek Ahmed on 19 July, 2017

WP-7 27 4-2016 (NA GAR PALIKA PARISHAD N0 WGONG DISTT. CHHA TARPUR Vs A TEEKAHMED) 1 9- 07 -2 0 1 7 None for the petitioner even in the pass over round. Adjourned for four weeks. (SUJOY PAUL) JUDGE Biswal