Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17A] [Entire Act] State of Karnataka - Subsection Section 17A(b) in Karnataka Agricultural Income-Tax Act, 1957 (b)a [Joint Commissioner] [Substituted by Act 5 of 1993 w.e.f.9.11.1992] to any other [Joint Commissioner.] [Substituted by Act 5 of 1993 w.e.f.9.11.1992]]