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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Telangana - Subsection

Section 15(2) in Telangana Panchayat Raj Act, 2018

(2)The election of the Sarpanch may be held at the same time and in the same place as the ordinary elections of the members of the Gram Panchayat.