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[Cites 0, Cited by 0] [Section 128B] [Entire Act]

State of Madhya Pradesh - Subsection

Section 128B(1) in The M.P. Factories Rules, 1962

(1)The information furnished under Rules 128 and 128-A shall include the quantity of the solid and liquid wastes generated per day, their characteristics and the method of treatment such as incineration of solid wastes, chemical and biological treatment of liquid waste and arrangement for their final disposal.