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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(1)(ff) in Chhattisgarh Food and Nutritional Security Act, 2012

(ff)"State Pool" means stock of food items procured and maintained by the State Government, apart from the central pool, to implement the provisions of this Act;