Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act] State of Andhra Pradesh - Subsection Section 23(2)(iii) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012 (iii)the mother plant should have known pedigree record regarding bearing potential, fruit quality, source, origin and age etc.