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[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

State of Uttar Pradesh - Subsection

Section 58(1)(a) in U.P. Revenue Code Rules, 2016

(a)Co-operative Societies of fishermen residing in the concerned village registered under the U.P. Cooperative Societies Act, 1965 and recognized by the Fisheries Department.