Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 118(1)] [Section 118] [Entire Act] State of Andhra Pradesh - Subsection Section 118(1)(d) in Hyderabad Metropolitain Water Supply Sewerage Act, 1989 (d)For authorizing the continued carrying on for the time being by the Board or services and activities carried on by the Corporation;