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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Maharashtra - Subsection

Section 35(3) in Spicer Adventist University Act, 2014

(3)Seats for admission in the University, for the students belonging to Scheduled Castes, Scheduled Tribes, Vimukta Jattis, Nomadic Tribes, Other Backward Classes and handicapped students, shall be reserved as per the policy of the State Government :Provided that the total reservation in any case shall not exceed 50%.