Delhi High Court - Orders
Reliance Industries Limited & Anr vs Olx India B. V. & Anr on 22 August, 2022
Author: Navin Chawla
Bench: Navin Chawla
$~38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 144/2020
RELIANCE INDUSTRIES LIMITED & ANR ..... Petitioners
Through: Mr.Pravin Anand, Ms.Vaishali Mittal,
Mr.Siddhant Chamola & Mr.Shivang
Sharma, Advs.
versus
OLX INDIA B. V. & ANR ..... Respondents
Through: Ms.Shwetasree Majumdar, Mr.Prithvi
Singh and Mr.Rohan Krishna Seth,
Advs.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 22.08.2022 I.A.4056/2020 & 4700/2020 The Suit has been received on transfer. List for hearing on 12th December, 2022. Interim order to continue.
NAVIN CHAWLA, J AUGUST 22, 2022/Arya Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:23.08.2022 18:15:26