Section 77(2) in U.P. Zamindari Abolition and Land Reforms Rules, 1952
(2)Where rolls are made final on a date subsequent to the issue of proclamation mentioned under sub-rule (1), notice in duplicate, in Z A. Form 37-A shall be issued, one copy of which shall be handed over to the intermediary and the other copy duly signed by him, shall be kept for record with the rolls.
