Supreme Court - Daily Orders
Parshvanath Charitable Trust vs All India Council For Technical ... on 30 August, 2019
Bench: Uday Umesh Lalit, Vineet Saran
ITEM NO.803 COURT NO.7 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MISCELLANEOUS APPLICATION Diary No(s). 31572/2019 in C.A. No.
9048/2012.
PARSHVANATH CHARITABLE TRUST & ORS. Applicant(s)
VERSUS
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION & ORS. Respondent(s)
Date : 30-08-2019 This petition was mentioned today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Mr. Rituraj Biswas, AOR
Mr. Rituraj Choudhary, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
M.A. is dismissed.
Pending applications, if any, shall also stand disposed of.
(INDU MARWAH) (NISHA TRIPATHI) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by INDU MARWAH Date: 2019.08.30 18:35:21 IST Reason: