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[Cites 0, Cited by 4] [Section 31(1)] [Section 31] [Entire Act]

State of Telangana - Subsection

Section 31(1)(b) in Telangana Excise Act, 1968

(b)in the event of any breach by the holder thereof, or by any of his servants or by any one acting on his behalf with his express or implied permission, of any of the terms and conditions thereof; or