Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 5 in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962 5. The survey of the hull and the machinery of the vessel shall be made by the surveyor within fifteen days of the receipt of the application.
