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[Cites 0, Cited by 0] [Section 46A(5)] [Section 46A] [Entire Act]

State of Rajasthan - Subsection

Section 46A(5)(a) in Rajasthan Co-operative Societies Rules, 2003

(a)As soon as the members of the committee have been elected, the Election Officer of the Society shall arrange to convene a meeting of the members of the committee for the purpose of election of the elected office bearers.