Gujarat High Court
Ol Of Pan India Forest And Land ... vs Honest Industrial Sentinels on 26 June, 2018
Author: R.M.Chhaya
Bench: R.M.Chhaya
C/OLR/56/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/OFFICIAL LIQUDATOR REPORT NO. 56 of 2018
In
COMPANY PETITION NO. 45 of 2001
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OL OF PAN INDIA FOREST AND LAND DEVELOPMENT LTD (IN LIQN)
Versus
HONEST INDUSTRIAL SENTINELS
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Appearance:
MR SAURABH M PATEL(5019) for the PETITIONER(s) No. 1
OFFICIAL LIQUIDATOR(16) for the PETITIONER(s) No. 1
for the RESPONDENT(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE R.M.CHHAYA
Date : 26/06/2018
ORAL ORDER
Notice, returnable on 26th July, 2018. Notice to be served through R.P.A.D. (R.M.CHHAYA, J) SUCHIT Page 1 of 1