Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 246] [Entire Act] State of Jharkhand - Subsection Section 246(b) in Civil Court Rules of the High Court of Judicature at Patna (b)When an entry in an account book is admitted in evidence the portion so admitted shall be clearly indicated by enclosing the same in red ink.
