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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(a) in The Maharashtra Land Revenue (Revenue Surveys and Sub-Divisions of Survey Number) Rules, 1969

(a)in the areas in which factor scale prevails, the classification shall be recorded in the Fard-Zamin or in such other form and in such other manner as may be directed by Director; and