Section 23(1)(c) in The Chhattisgarh Excise Settlement of Licences for Retail Sale of Country/Foreign Liquor Rules, 2002

[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

(c)If the affidavit submitted by the licensee at the time of application is found incorrect and assertions made therein are found to be false.

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