Supreme Court - Daily Orders
The State Of Uttarakhand vs Ravinder Singh Saini on 13 December, 2019
Bench: L. Nageswara Rao, Indu Malhotra
ITEM NO.34 COURT NO.11 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 40003/2019
(Arising out of impugned final judgment and order dated 10-05-
2019 in CRLA No. 302/2012 passed by the High Court Of
Uttarakhand At Nainital)
THE STATE OF UTTARAKHAND Petitioner(s)
VERSUS
RAVINDER SINGH SAINI & ORS. Respondent(s)
( IA No.184945/2019-CONDONATION OF DELAY IN FILING and IA
No.184946/2019-EXEMPTION FROM FILING O.T. )
Date : 13-12-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Ms. Vanshaja Shukla, AOR
Ms. Anuja Pethia, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag along with SLP (Crl.) No.9856/2019.
(GEETA AHUJA) (ANAND PRAKASH) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by GEETA AHUJA Date: 2019.12.14 12:54:48 IST Reason: